Bombay High Court
Pr. Commissioner Of Income Tax, ... vs Gannon Dunkerly And Co. Ltd on 28 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Priya Soparkar 1 17 itxa 598-18-os
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.598 OF 2018
PRIYA Pr. Commissioner of Income Tax, Central-3 ... Appellant
RAJESH V/s.
SOPARKAR Gannon Dunkerly & Co. Ltd. ... Respondent
Digitally signed by
PRIYA RAJESH ---
SOPARKAR
Date: 2022.07.29 Mr.Suresh Kumar for the Appellant.
10:14:33 +0530
---
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : JULY 28, 2022.
P.C.:-
1. Mr.Suresh Kumar, learned counsel for the appellant seeks time to go through the papers. At his request, stand over to 13th October, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) ....