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Bombay High Court

Pr. Commissioner Of Income Tax, ... vs Gannon Dunkerly And Co. Ltd on 28 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                      Priya Soparkar                             1                     17 itxa 598-18-os

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION


                                               INCOME TAX APPEAL NO.598 OF 2018


PRIYA                 Pr. Commissioner of Income Tax, Central-3               ... Appellant
RAJESH                            V/s.
SOPARKAR              Gannon Dunkerly & Co. Ltd.                              ... Respondent
Digitally signed by
PRIYA RAJESH                                               ---
SOPARKAR
Date: 2022.07.29      Mr.Suresh Kumar for the Appellant.
10:14:33 +0530
                                                     ---

                                                CORAM : DHIRAJ SINGH THAKUR AND
                                                        ABHAY AHUJA, JJ.

DATE : JULY 28, 2022.

P.C.:-

1. Mr.Suresh Kumar, learned counsel for the appellant seeks time to go through the papers. At his request, stand over to 13th October, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) ....