Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 74 in Jharkhand Panchayat Raj Act, 2001 74. The State Government may, by ordinance, annul and replenish the powers, functioned and duties specified for the Office-bearers of the Panchayats by virtue of sub-section (A), (B), (C) of section (73).
