Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in Gold (Control) Act, 1968

(i)"declaration" means a declaration which is required by this Act or was required by Rule 126-I, of the Defence of India Rules, 1962, or the Gold (Control) Ordinance, 1968 (6 of 1968) to be made with regard to the ownership, possession, custody or control of gold;