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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(ii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(ii)in each engine space, a froth fire extinguisher, of at least 45 litres capacity or equivalent carbon dioxide extinguisher;