Section 28(d) in Telangana Court of Wards Act, 1350 F
(d)debentures or other securities for money issued under any law, by any authority established in [the State of Telangana] [Substituted for the words 'Telangana area of the State of Andhra Pradesh' by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] or in [any part of India] [Substituted for the words 'British India' by the A.P.A.O. 1957.];
