Delhi High Court - Orders
M/S Delmos Aviation Private Limited vs Union Of India & Anr on 2 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12671/2022
M/S DELMOS AVIATION PRIVATE LIMITED ..... Petitioner
Through: Mr. Anshum Jain, Mr.Kshitiz Garg
and Mr.Rahul Kochar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Varun Mishra, SPC with Mr.
Vedansh Anand, G.P and Mr.Rishab
Joshi, Advs. for respondents.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 02.09.2022 CM APPL. 38449/2022 (for exemption) Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 12671/2022 Learned counsel representing the respondent No.1 is requested to obtain instructions in respect of the allegation that the appeal preferred against the order of 14 January 2021 has not been disposed of till date.
List again on 26.09.2022.
YASHWANT VARMA, J.
SEPTEMBER 2, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:03.09.2022 17:36:54