Supreme Court - Daily Orders
Murlidhr Ramrkishna Gathe C/O Deputy ... vs State Of Maharashtra . on 21 July, 2014
\230 ITEM NO.1 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7199/2009
MURLIDHR RAMRKISHNA GATHE Appellant(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(With office report for direction)
Date : 21/07/2014 This appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Appellant(s) Mr. Naresh Kumar, Adv.
For Respondent(s) Mr.Chintu Jain, Adv.
Ms. Asha Gopalan Nair, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Filing of statement of case is dispensed with. The Registry may process the matter.
(R.NATARAJAN) (JASWINDER KAUR)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.07.24
11:14:49 IST
Reason: