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Supreme Court - Daily Orders

Murlidhr Ramrkishna Gathe C/O Deputy ... vs State Of Maharashtra . on 21 July, 2014

\230   ITEM NO.1                                COURT NO.12                  SECTION IX

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                                       Civil Appeal No(s). 7199/2009

  MURLIDHR RAMRKISHNA GATHE                                               Appellant(s)

                                                    VERSUS

  STATE OF MAHARASHTRA & ORS.                                             Respondent(s)

  (With office report for direction)

  Date : 21/07/2014 This appeal was called on for hearing today.

  CORAM :
                                HON’BLE MR. JUSTICE MADAN B. LOKUR
                                HON’BLE MR. JUSTICE C. NAGAPPAN

  For Appellant(s)                     Mr. Naresh Kumar, Adv.

  For Respondent(s)                    Mr.Chintu Jain, Adv.
                                       Ms. Asha Gopalan Nair, Adv.


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Filing of statement of case is dispensed with. The Registry may process the matter.





                      (R.NATARAJAN)                               (JASWINDER KAUR)
                       Court Master                                 Court Master




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.07.24
11:14:49 IST
Reason: