Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 123 in The Petroleum Rules, 2002 123. Marking of capacity of tanks .-The capacity in litres/kilolitres of every above ground tank in an installation shall be conspicuously marked on the tank.
