Section 2 in Tamil Nadu Patta Pass Book Rules, 1987
2. Definitions.
- In these rules, unless the context otherwise requires -(a)"Act" means the Tamil Nadu Patta Pass Book Act, 1983 (Tamil Nadu Act 4 of 1986);(b)"section" means the section of the Tamil Nadu Patta Pass Book Act, 1983 (Tamil Nadu Act 4 of 1986);(c)"Form" means the form appended to these rules;(d)"notified centre" means the towns which have been notified under the Transfer of Property Act, 1882 (Central Act 4 of 1882);(f)"area" means a taluk.
