Section 8(2)(a) in Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)"Company" means any body corporate and include a firm or other association of individuals; and

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