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Supreme Court - Daily Orders

Subramanian Swamy vs Union Of India, Min. Of Law. on 21 July, 2015

Bench: Dipak Misra, Prafulla C. Pant

                                           1

     ITEM NO.1                   COURT NO.5                 SECTION X

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal)      No(s).    184/2014

     SUBRAMANIAN SWAMY                                        Petitioner(s)

                                          VERSUS

     UNION OF INDIA, MIN. OF LAW & ORS.                  Respondent(s)
     (With Appln.(s) for permission to appear and argue in person, stay
     and office report)


     WITH
     W.P.(Crl.) No. 8/2015
     (With appln.(s) for exemption from filing O.T. and stay and Office
     Report)

     W.P.(Crl.) No. 19/2015
     (With appln.(s) for vacating stay and appln.(s) for stay and Office
     Report)

     T.P.(Crl.) No. 102-105/2015
     (With appln.(s) for exemption from filing O.T. and stay and Office
     Report)

     T.P.(Crl.) No. 94-101/2015
     (With appln.(s) for exemption from filing O.T. and stay.)

     W.P.(Crl.) No. 56/2015
     (With appln.(s) for exemption from filing O.T. and stay.)

     W.P.(Crl.) No. 64/2015
     (With appln.(s) for stay)

     W.P.(C) No. 218/2015
      (With appln.(s) for exemption from filing O.T. and stay.)

     W.P.(Crl.) No. 62/2015
     (With appln.(s) for ex-parte stay and permission to bring
     additional facts and documents on record and vacating stay and
     office report)

     W.P.(Crl.) No. 63/2015
Signature Not Verified


      (With appln.(s) for exemption from filing O.T. and stay.)
Digitally signed by
Chetan Kumar
Date: 2015.07.21
17:20:06 IST
Reason:


     SLP(Crl) No. 2295/2015
     (With appln.(s) for exemption from filing O.T. and Interim Relief
     and Office Report)
                                 2

W.P.(Crl.) No. 67/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
ex-parte stay and Office Report)

W.P.(Crl.) No. 79/2015
(With appln.(s) for ad-interim ex-parte stay and Office Report)

W.P.(Crl.) No. 73/2015
(With appln.(s) for interim stay and Office Report)

W.P.(Crl.) No. 82/2015
(With Office Report)

W.P.(Crl.) No. 80/2015
(With appln.(s) for ex-parte stay and Office Report)

W.P.(Crl.) No. 77/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)

W.P.(Crl.) No. 91/2015
(With appln.(s) for stay and Office Report)

W.P.(Crl.) No. 98/2015
(With appln.(s) for stay and Office Report)

W.P.(Crl.) No. 106/2015
(With Office Report)

W.P.(Crl.) No. 96/2015
(With appln.(s) for ex-parte stay and Office Report)

SLP(Crl) No. 3749/2015
(With appln.(s) for bringing subsequent events on record and filing
addl. documents and appln.(s) for exemption from filing c/c of the
impugned judgment and appln.(s) for exemption from filing O.T. and
Office Report)

W.P.(Crl.) No. 110/2015
(With appln.(s) for interim stay and Office Report)

W.P.(Crl.) No. 121/2015
(With appln.(s) for ex-parte stay and Office Report)

W.P.(Crl.) No. 120/2015
(With appln.(s) for ex-parte stay and Office Report)

W.P.(Crl.) No. 117/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
interim stay and Office Report)

W.P.(Crl.) No. 118/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
                                   3

interim stay and Office Report)

W.P.(Crl.) No. 116/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
interim stay and Office Report)

W.P.(Crl.) No. 119/2015
(With appln.(s) for stay and appln.(s) for exemption from filing
O.T. and Office Report)


Date : 21/07/2015 These petitions were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE DIPAK MISRA
          HON'BLE MR. JUSTICE PRAFULLA C. PANT


                    Mr.   K. Parasaran, Sr. Adv. (A.C.)
                    Mr.   Nikhil Swami, Adv.
                    Mr.   Vineet Pandey, Adv.
                    Ms.   Prabha Swami, Adv.

                    Mr.   T.R. Andhyarujina, Sr. Adv. (A.C.)
                    Mr.   Soumik Ghosal, Adv.
                    Mr.   Siddharth Sijoria, Adv.
                    Ms.   Jesal Wahi, Adv.

For Petitioner(s)   Mr.   Subramanian Swamy, Petitioner-in-person
                    Ms.   Roxna Swamy, Adv.
                    Mr.   Ishkaran Singh Bhandari, Adv.
                    Mr.   Yatinder Chaudhary, Adv.

WP(Crl.) 67/15      Mr.   P.P. Rao, Sr. Adv.
                    Mr.   H.P. Rawal, Sr. Adv.
                    Ms.   Mahalakshmi Pavani, Sr. Adv.
                    Mr.   Santosh Krishnan, AOR
                    Ms.   Shiva Vijaya Kumar, Adv.
                    Mr.   G.Bala Ji, Adv.


WP(Crl.) 110/15     Dr.   Rajeev Dhavan, Sr. Adv.
                    Mr.   D.K. Singh, Adv.
                    Mr.   Pradeep Shukla, Adv.
                    Mr.   Baldev Kumar Singh, Adv.
                    Mr.   Abhijit Sengupta, AOR

WP(Crl.) 62/15      Mr. Arvind P. Datar, Sr. Adv.
                    Mr. Tridip Pais, Adv.
                    Mr. Gautam Narayan, AOR

WP(Crl.) 91/15      Mr. Sanjay R. Hegde, Sr. Adv.
                    Mr. Saif Mahmood, Adv.
                                       4

                        Mr. Abhinav Mukerji, AOR
                        Mrs. Bihu Sharma, Adv.

WP(Crl.) 120/15 &       Mr.   Sanjay R. Hegde, Sr. Adv.
WP(Crl.) 121/15         Mr.   Anil Kumar Mishra-I, AOR
                        Mr.   S. Nithin, Adv.
                        Mr.   Mirual Bharti, Adv.

WP(Crl.) 8/15,          Mr. G.S. Mani, Adv.
TP(Crl.) 102-105/15 &   Mr. M. M. Kashyap, AOR
TP(Crl.) 94-101/15,

WP(Crl.) 19/15 &        Mr.   Sushil Kumar Jain, Sr. Adv.
SLP(Crl.)2295/15        Mr.   Puneet Jain, Adv.
                        Mr.   Pradip Agarwal, Adv.
                        Mr.   Abhinav Gupta, Adv.
                        Mr.   Manu Maheshwari, Adv.
                        Ms.   Ankita Gupta, Adv.
                        Ms.   Chhaya Kirti, Adv.
                        Ms.   Pratibha Jain, AOR

WP(Crl.) 56/15          Dr.   Rajiv Dhavan, Sr. Adv.
                        Mr.   Trideep Pais, Adv.
                        Ms.   Vrinda Bhandari, Adv.
                        Mr.   Chirag M. Shroff, AOR

WP(Crl.) 63/15 &        Mr. Ranjit B. Raut, Adv.
WP(Crl.) 64/15          Mr. Abhay A. Jena, Adv.
                        Ms. Bina Gupta, AOR


WP(Crl.) 79/15          Mr. Sandeep Kapur, Adv.
                        Mr. V.P. Sandhu, Adv.
                        Ms. Apoorva Pandey, Adv.
                        Ms. Niharikaa Karanjawala, Adv.
                        Mrs. Manik Karanjawala, Adv.
                        M/s. Karanjawala & Co.

WP(Crl.) 73/15          Mr. Nikhil Goel, AOR

WP(Crl.) 82/15          Mr. Sachin Patil, AOR

WP(Crl.) 80/15          Ms. Ruchi Kohli, AOR

WP(Crl.) 77/15          Mr.   Ram Sankar, Adv.
                        Mr.   G. Ananda Selvam, Adv.
                        Mr.   K. Majil Samy, Adv.
                        Mr.   Y. Lokesh, Adv.
                        Mr.   S.M. Krishna, Adv.
                        Mr.   R. V. Kameshwaran, AOR

WP(Crl.) 98/15          Mr. Lalit Kumar, AOR
                                   5


WP(Crl.) 96/15      Mr. Aruneshwar Gupta, AOR
                    Mr. Monish Raghav, Adv.

WP(Crl.) 106/15     Mr.   Anup J. Bhambani, Sr.Adv.
                    Mr.   Mohit Paul, AOR
                    Mr.   Apar Gupta, Adv.
                    Mr.   Dushyant Arora, Adv.

Crl.P.M. 11602/15   Mr. P.N. Puri, Adv.
                    Mr. Abhishek Puri, Adv.
                    Mr. Dhiraj, Adv.

For Respondent(s)   Mr.   P.S. Narasimha, ASG
                    Mr.   Tara Chandra Sharma, Adv.
                    Mr.   B. Raghunath, Adv.
                    Mr.   Shridhar Potaraju, Adv.
                    Ms.   Binu Tamba, Adv.


WP(Crl.) 82/15      Mr.   K. Radhakrishna, Sr. Adv.
                    Mr.   Ajay Sharma, Adv.
                    Mr.   S.S. Rawat, Adv.
                    Mr.   D.S. Mahra, AOR

WP(Crl.) 84/15      Ms. Madhavi Divan, Adv.

WP(Crl.) 62/15      Mr.   Sidharth Luthra, Sr. Adv.
                    Ms.   Supriya Juneja, Adv.
                    Mr.   Anandana Handa, Adv.
                    Mr.   Viraj Gandhi, Adv.

                    Mr. Gaurav Agrawal, AOR

                    Mr. Subramonium Prasad, Sr. Adv.
                    Mr. M. Yogesh Kanna, AOR
                    Mr. Jayant Patel, Adv.

WP(Crl.) 19/15      Mr. Tarun Gupta, AOR

WP(Crl.) 67/15      Mr. M.N. Krishnamani, Sr. Adv.
                    Mr. Merusagar Samantaray, AOR

WP(Crl.) 73/15      Mr. Avijit Roy, AOR

                    Mr. Riku Sarma, Adv.
                    Mr. Navnit Kumar, Adv.

                    Ms. Apekasha Sharan, Adv.

WP(Crl.) 80/15      Mr. Balbir Singh Gupta, AOR
                                      6

WP(Crl.) 98/15         Ms. Binu Tamta, AOR

SLP (Crl.) 3749/15 &   Mr. Mahaling Pandarge, Adv.

WP(Crl.) 67/15         Mr.   K.K. Venugopal, Sr. Adv.
                       Mr.   M.N. Krishnamani, Sr. Adv.
                       Mr.   Merusagar Samantary, AOR
                       Mr.   Bhakti Vardhan Singh, Adv.
                       Mr.   Anand De, Adv.
                       Mr.   S.S. Shamshery, Adv.
                       Mr.   Ansih Kumar Gupta, Adv.
                       Mr.   Pushpendar Singh, Adv.

                       Mr. Nishant Katneshwarkar, Adv.

WP(Crl.) 56/15         Mr. Surender K. Sharma, Adv.(In-person)

WP(Crl.) 62/15         Mr. Mansoor Ali, Adv.

WP(Crl.) 98/15         Ms. Mumtaj Bhalla, Adv.
                       Mr. Abhay Kumar, Adv.

WP(Crl.) 218/15        Mr.   H.S. Phoolka, Sr. Adv.
SLP(Crl.) 2295/15      Mr.   Mohit Chaudhary, Adv.
                       Ms.   Puja Sharma, AOR
                       Ms.   Vaishali Mittal, Adv.
                       Mr.   Balwinder Singh Suri, Adv.

 WP (Crl.)110/15       Mr. Satish Chandra Misra (In-person)

WP(Crl.) 64/15         Mr. K.V. Jagdishvaran, Adv.
                       Mrs. G. Indira, AOR



            UPON hearing the counsel the Court made the following
                               O R D E R

Hearing resumed.

Put up for further hearing on 22.07.2015.

(Ashwani Thakur) (H.S.Parasher) COURT MASTER COURT MASTER