Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 21 July, 2015
Bench: Dipak Misra, Prafulla C. Pant
1
ITEM NO.1 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 184/2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW & ORS. Respondent(s)
(With Appln.(s) for permission to appear and argue in person, stay
and office report)
WITH
W.P.(Crl.) No. 8/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
W.P.(Crl.) No. 19/2015
(With appln.(s) for vacating stay and appln.(s) for stay and Office
Report)
T.P.(Crl.) No. 102-105/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
T.P.(Crl.) No. 94-101/2015
(With appln.(s) for exemption from filing O.T. and stay.)
W.P.(Crl.) No. 56/2015
(With appln.(s) for exemption from filing O.T. and stay.)
W.P.(Crl.) No. 64/2015
(With appln.(s) for stay)
W.P.(C) No. 218/2015
(With appln.(s) for exemption from filing O.T. and stay.)
W.P.(Crl.) No. 62/2015
(With appln.(s) for ex-parte stay and permission to bring
additional facts and documents on record and vacating stay and
office report)
W.P.(Crl.) No. 63/2015
Signature Not Verified
(With appln.(s) for exemption from filing O.T. and stay.)
Digitally signed by
Chetan Kumar
Date: 2015.07.21
17:20:06 IST
Reason:
SLP(Crl) No. 2295/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief
and Office Report)
2
W.P.(Crl.) No. 67/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
ex-parte stay and Office Report)
W.P.(Crl.) No. 79/2015
(With appln.(s) for ad-interim ex-parte stay and Office Report)
W.P.(Crl.) No. 73/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 82/2015
(With Office Report)
W.P.(Crl.) No. 80/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 77/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
W.P.(Crl.) No. 91/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 98/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 106/2015
(With Office Report)
W.P.(Crl.) No. 96/2015
(With appln.(s) for ex-parte stay and Office Report)
SLP(Crl) No. 3749/2015
(With appln.(s) for bringing subsequent events on record and filing
addl. documents and appln.(s) for exemption from filing c/c of the
impugned judgment and appln.(s) for exemption from filing O.T. and
Office Report)
W.P.(Crl.) No. 110/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 121/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 120/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 117/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
interim stay and Office Report)
W.P.(Crl.) No. 118/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
3
interim stay and Office Report)
W.P.(Crl.) No. 116/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
interim stay and Office Report)
W.P.(Crl.) No. 119/2015
(With appln.(s) for stay and appln.(s) for exemption from filing
O.T. and Office Report)
Date : 21/07/2015 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
Mr. K. Parasaran, Sr. Adv. (A.C.)
Mr. Nikhil Swami, Adv.
Mr. Vineet Pandey, Adv.
Ms. Prabha Swami, Adv.
Mr. T.R. Andhyarujina, Sr. Adv. (A.C.)
Mr. Soumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Jesal Wahi, Adv.
For Petitioner(s) Mr. Subramanian Swamy, Petitioner-in-person
Ms. Roxna Swamy, Adv.
Mr. Ishkaran Singh Bhandari, Adv.
Mr. Yatinder Chaudhary, Adv.
WP(Crl.) 67/15 Mr. P.P. Rao, Sr. Adv.
Mr. H.P. Rawal, Sr. Adv.
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Santosh Krishnan, AOR
Ms. Shiva Vijaya Kumar, Adv.
Mr. G.Bala Ji, Adv.
WP(Crl.) 110/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. D.K. Singh, Adv.
Mr. Pradeep Shukla, Adv.
Mr. Baldev Kumar Singh, Adv.
Mr. Abhijit Sengupta, AOR
WP(Crl.) 62/15 Mr. Arvind P. Datar, Sr. Adv.
Mr. Tridip Pais, Adv.
Mr. Gautam Narayan, AOR
WP(Crl.) 91/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Saif Mahmood, Adv.
4
Mr. Abhinav Mukerji, AOR
Mrs. Bihu Sharma, Adv.
WP(Crl.) 120/15 & Mr. Sanjay R. Hegde, Sr. Adv.
WP(Crl.) 121/15 Mr. Anil Kumar Mishra-I, AOR
Mr. S. Nithin, Adv.
Mr. Mirual Bharti, Adv.
WP(Crl.) 8/15, Mr. G.S. Mani, Adv.
TP(Crl.) 102-105/15 & Mr. M. M. Kashyap, AOR
TP(Crl.) 94-101/15,
WP(Crl.) 19/15 & Mr. Sushil Kumar Jain, Sr. Adv.
SLP(Crl.)2295/15 Mr. Puneet Jain, Adv.
Mr. Pradip Agarwal, Adv.
Mr. Abhinav Gupta, Adv.
Mr. Manu Maheshwari, Adv.
Ms. Ankita Gupta, Adv.
Ms. Chhaya Kirti, Adv.
Ms. Pratibha Jain, AOR
WP(Crl.) 56/15 Dr. Rajiv Dhavan, Sr. Adv.
Mr. Trideep Pais, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Chirag M. Shroff, AOR
WP(Crl.) 63/15 & Mr. Ranjit B. Raut, Adv.
WP(Crl.) 64/15 Mr. Abhay A. Jena, Adv.
Ms. Bina Gupta, AOR
WP(Crl.) 79/15 Mr. Sandeep Kapur, Adv.
Mr. V.P. Sandhu, Adv.
Ms. Apoorva Pandey, Adv.
Ms. Niharikaa Karanjawala, Adv.
Mrs. Manik Karanjawala, Adv.
M/s. Karanjawala & Co.
WP(Crl.) 73/15 Mr. Nikhil Goel, AOR
WP(Crl.) 82/15 Mr. Sachin Patil, AOR
WP(Crl.) 80/15 Ms. Ruchi Kohli, AOR
WP(Crl.) 77/15 Mr. Ram Sankar, Adv.
Mr. G. Ananda Selvam, Adv.
Mr. K. Majil Samy, Adv.
Mr. Y. Lokesh, Adv.
Mr. S.M. Krishna, Adv.
Mr. R. V. Kameshwaran, AOR
WP(Crl.) 98/15 Mr. Lalit Kumar, AOR
5
WP(Crl.) 96/15 Mr. Aruneshwar Gupta, AOR
Mr. Monish Raghav, Adv.
WP(Crl.) 106/15 Mr. Anup J. Bhambani, Sr.Adv.
Mr. Mohit Paul, AOR
Mr. Apar Gupta, Adv.
Mr. Dushyant Arora, Adv.
Crl.P.M. 11602/15 Mr. P.N. Puri, Adv.
Mr. Abhishek Puri, Adv.
Mr. Dhiraj, Adv.
For Respondent(s) Mr. P.S. Narasimha, ASG
Mr. Tara Chandra Sharma, Adv.
Mr. B. Raghunath, Adv.
Mr. Shridhar Potaraju, Adv.
Ms. Binu Tamba, Adv.
WP(Crl.) 82/15 Mr. K. Radhakrishna, Sr. Adv.
Mr. Ajay Sharma, Adv.
Mr. S.S. Rawat, Adv.
Mr. D.S. Mahra, AOR
WP(Crl.) 84/15 Ms. Madhavi Divan, Adv.
WP(Crl.) 62/15 Mr. Sidharth Luthra, Sr. Adv.
Ms. Supriya Juneja, Adv.
Mr. Anandana Handa, Adv.
Mr. Viraj Gandhi, Adv.
Mr. Gaurav Agrawal, AOR
Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Jayant Patel, Adv.
WP(Crl.) 19/15 Mr. Tarun Gupta, AOR
WP(Crl.) 67/15 Mr. M.N. Krishnamani, Sr. Adv.
Mr. Merusagar Samantaray, AOR
WP(Crl.) 73/15 Mr. Avijit Roy, AOR
Mr. Riku Sarma, Adv.
Mr. Navnit Kumar, Adv.
Ms. Apekasha Sharan, Adv.
WP(Crl.) 80/15 Mr. Balbir Singh Gupta, AOR
6
WP(Crl.) 98/15 Ms. Binu Tamta, AOR
SLP (Crl.) 3749/15 & Mr. Mahaling Pandarge, Adv.
WP(Crl.) 67/15 Mr. K.K. Venugopal, Sr. Adv.
Mr. M.N. Krishnamani, Sr. Adv.
Mr. Merusagar Samantary, AOR
Mr. Bhakti Vardhan Singh, Adv.
Mr. Anand De, Adv.
Mr. S.S. Shamshery, Adv.
Mr. Ansih Kumar Gupta, Adv.
Mr. Pushpendar Singh, Adv.
Mr. Nishant Katneshwarkar, Adv.
WP(Crl.) 56/15 Mr. Surender K. Sharma, Adv.(In-person)
WP(Crl.) 62/15 Mr. Mansoor Ali, Adv.
WP(Crl.) 98/15 Ms. Mumtaj Bhalla, Adv.
Mr. Abhay Kumar, Adv.
WP(Crl.) 218/15 Mr. H.S. Phoolka, Sr. Adv.
SLP(Crl.) 2295/15 Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, AOR
Ms. Vaishali Mittal, Adv.
Mr. Balwinder Singh Suri, Adv.
WP (Crl.)110/15 Mr. Satish Chandra Misra (In-person)
WP(Crl.) 64/15 Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, AOR
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing on 22.07.2015.
(Ashwani Thakur) (H.S.Parasher) COURT MASTER COURT MASTER