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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in The Indian Council Of World Affairs Act, 2001

(c)[ Director-General, ex officio Member-Secretary;] [Substituted by [(c) a Director-General to be nominated by the Council;] Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ]