Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(2)(f) in Abkari Act, 1 of 1077 (f)fixing for any local area the maximum and minimum prices above and below which any liquor or intoxicating drug shall not be sold;