Rajasthan High Court - Jaipur
Smt Raj Kumari Jain And Ors vs State Of Raj & Ors on 17 August, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
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Civil Writ Petition No.11324/2010
Smt. Raj Kumari Jain & Ors Versus State & Ors
Date of Order ::: 17/08/2010
Hon'ble Mr. Justice Ajay Rastogi
Mr. Hanuman Choudhary, for petitioners
Counsel submits that the controversy raised in instant petition is covered by judgment dt.05/03/2010 in CWP-2156/2010 (Smt. Manju Rani Nadheria & Ors Vs. State & Ors). Issue notice. One set of paper book of the petition be served upon Ms Raj Sharma, Addl. Govt. Counsel who may seek instruction and file counter, if so desired. A receipt whereof be filed in the Registry. List showing name of Ms Raj Sharma in the cause list on 06/09/2010.
(Ajay Rastogi), J.
K.Khatri/p1/ 11324CW2010-Aug17-IsSmlar.doc