Madhya Pradesh High Court
The State Of Madhya Pradesh vs Kamruddin on 9 May, 2016
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M.Cr.C. No.4929/2016
09.05.2016
Shri G.S.Chouhan, learned counsel for the petitioner.
None for the respondent.
Registry is directed to list this M.Cr.C.No.4929/2016 along with disposed of record of Cr.R.No.110/2005 immediately after summer vacation.
(Sheel Nagu) Judge Sha