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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(1)In pursuance of the notification of the State Election Commission under sub-rule (1) of rule 11, the Returning Officer shall publish on the date specified by the State Election Commission in the offices of the local bodies, a notice of election in Form-3.