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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(i) in Tamil Nadu Music and Fine Arts University Act, 2013

(i)to accept, hold and manage any endowments, donations or funds which may have become vested in the University by grant, testamentary disposition or otherwise and invest such endowments, donations or funds in any manner, that may deem fit: