Madhya Pradesh High Court
Thakur Prasad Mishra vs The State Of Madhya Pradesh on 15 October, 2014
Writ Petition No.15118/2014 15.10.2014 Smt. Sudha Gautam, learned counsel for the petitioner.
Learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to assail the order impugned in any other manner.
The writ petition is dismissed as withdrawn with the liberty aforesaid.
(K.K. Trivedi) Judge shukla