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[Cites 0, Cited by 1] [Section 36(5)] [Section 36] [Entire Act]

State of Uttarakhand - Subsection

Section 36(5)(i) in Uttaranchal School Education Act, 2006

(i)After the receipt of application under sub-section (4), the District Education Officer shall cause to be awarded, in respect of each such application, quality- point marks in accordance with the procedure and principles prescribed, and shall, forward the applications to the Committee of the Management.