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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(ii) in Cyberabad (Metropolitan Area) Police Act, 2004

(ii)in section 30 of the principal Act, in clause (a), for the expression "section 54 of the Code of Criminal Procedure, 1898", the expression "sub-section (1) of section 41 of the Code of Criminal Procedure, 1973", shall be substituted;