Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Bombay Presidency - Subsection Section 64(4) in The Bombay University Act, 1974 (4)No member of the Executive Council or of the Committee shall be appointed as examiner except by a resolution of the Executive Council passed by two-thirds of the members present.
