Delhi High Court - Orders
Anidita Das vs Dr. Srijit Das on 11 October, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP. 13/2007 & CM APPL. 30667/2022
ANIDITA DAS ..... Appellant
Through: Ms. Madhumita Bhattacharjee,
Advocate
versus
DR. SRIJIT DAS ..... Respondent
Through: Mr.Pramod Ahuja and Mr.Anshul
Sharma, Advocates with respondent
in person.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 11.10.2022 Learned counsel for the petitioner submits that the appellant cannot appear being unwell. Learned counsel for the respondent has objected to the same.
List on 17.11.2022. The parties are directed to be present in person or through video conferencing on the next date of hearing.
DINESH KUMAR SHARMA, J OCTOBER 11, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:27.10.2022 16:22:32