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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(e) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(e)'Distillery officer' means an Excise Officer appointed by the Commissioner to be in-charge of a Distillery or Manufactory or Winery and includes Assistant Distillery Officer so appointed.