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State of Haryana - Section

Section 1 in The Haryana Ministers Allowances Rules, 1972

1.

These rules may be called the [Haryana Ministers Allowances] [Substituted for 'Haryana Ministers Travelling Allowance' by Haryana Notification No. GSR 60/HA3/1970/s9/97 dated 13.8.1997.] Rules, 1972.