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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(4)(a) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(a)to recommend, upon reference to it by the Executive Council or the Academic Council, or otherwise, the courses of study in the subject or group of subjects within its purview;