Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 13 in The Insurance (Amendment) Act, 2002

13. Amendment of section 64VB.-

In section 64VB of the principal Act, after sub- section (5), the following sub- section shall be inserted at the end, namely:-
(6)The Authority may, from time to time, specify, by the regulations made by it, the manner of receipt of premium by the insurer.".