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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in Maharashtra Paramedical Council Act, 2011

(h)"recognized paramedical qualification" means a degree, diploma, certificate or course in any paramedical qualification, by whatever name called, granted by the Maharashtra University of Health Sciences, Nashik or any other University established by law or any other institution recognized by the State Government in this behalf;