Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191] [Entire Act] State of Tamilnadu - Subsection Section 191(3) in Tamil Nadu Panchayats Act, 1994 (3)A Panchayat Union Council or Village Panchayat may, with the sanction of the Government, contribute to any fund for the defence of India.
