Madhya Pradesh High Court
Union Of India Central Bureau Narcotics vs Azad Khan on 4 January, 2019
Cr.R. No.2742/2018 The High Court Of Madhya Pradesh Indore : 04/01/2019 :-
Parties through counsel. Learned counsel for the petitioner prays for time to argue the matter.
Prayer is allowed. As prayed, list in the next week.
(Ms. Vandana Kasrekar) Judge Aiyer* Digitally signed by Jagdishan Aiyer Date: 04/01/2019 15:51:25