Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Union Of India Central Bureau Narcotics vs Azad Khan on 4 January, 2019

Cr.R. No.2742/2018 The High Court Of Madhya Pradesh Indore : 04/01/2019 :-

Parties through counsel. Learned counsel for the petitioner prays for time to argue the matter.
Prayer is allowed. As prayed, list in the next week.
(Ms. Vandana Kasrekar) Judge Aiyer* Digitally signed by Jagdishan Aiyer Date: 04/01/2019 15:51:25