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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(2)Each Faculty shall, subject to the control of the Academic Council, have charge of the courses of studies. teaching and research work in such subjects as may be assigned to such Faculty by the Regulations.