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Bombay High Court

Nivjivan Commercial Premises Co.Op. ... vs Navjivan Co.Op. Housing Society on 12 December, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                                           2. WP 2249-1997.doc


Anand               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION NO.2249 OF 1997

         Navjivan Commercial Premises                                   .Petitioner
         Co-op. Society
                       V/s.
         Navjivan Co-op. Housing Society                                .Respondents
         & ors.

                                        WITH
                      INTERIM APPLICATION (ST.) NO.32181 OF 2023
                                         IN
                            WRIT PETITION NO.2249 OF 1997

         Navjivan Co-op. Housing Society                                .Applicants
         & ors.
                      V/s.
         Navjivan Commercial Premises                                   .Respondent
         Co-op. Society

                                          WITH
                          INTERIM APPLICATION NO.19704 OF 2022
                                           IN
                              WRIT PETITION NO.2249 OF 1997

         Navjivan Co-op. Housing Society                                .Applicants
         & ors.
                       V/s.
         Navjivan Commercial Premises                                   .Respondent
         Co-op. Society

                                            WITH
                              CIVIL APPLICATION NO.1222 OF 1998
                                             IN
                                WRIT PETITION NO.2249 OF 1997

         Suresh L. Kalro                                                .Applicant

              V/s.
         Navjivan Commercial Premises                                   .Respondent

                                             1 of 3


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                                                                    2. WP 2249-1997.doc


 Co-op. Society

                                    WITH
                      CIVIL APPLICATION NO.1271 OF 1998
                                     IN
                        WRIT PETITION NO.2249 OF 1997

 Navjivan Commercial Premises                                   .Applicant
 Co-op. Society
              V/s.
 Navjivan Co-op. Housing Society                                .Respondents
 & Ors.

                                    WITH
                      CIVIL APPLICATION NO.4026 OF 1999
                                     IN
                        WRIT PETITION NO.2249 OF 1997

 Navjivan Commercial Premises                                   .Applicant
 Co-op. Society
              V/s.
 Navjivan Co-op. Housing Society                                .Respondents
 & ors.

                                    WITH
                       CIVIL APPLICATION NO.236 OF 2008
                                      IN
                        WRIT PETITION NO.2249 OF 1997

 Navjivan Co-op. Housing Society                                .Applicants
 & ors.
             V/s.
 Navjivan Commercial Premises                                   .Respondent
 Co-op. Society

 Mr. Karl Shroff a/w. Mr. Ronak Shah, Mr. Mitesh Naik i/b. M/s.
 Dhru & Co., Advocate, for Petitioner
 Mr. Rajesh Jain a/w. Mr. Rohit Jain and Ms. Neha Dashi i/by
 Legal Juris, Advocate, for Respondent No.1
 Ms. V.S. Nimbalkar, AGP, for Respondent - State

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                                                                   2. WP 2249-1997.doc



                   CORAM       :   MADHAV J. JAMDAR, J.

DATE : 12.12.2023 P. C.

1. Stand over to 02.01.2024. To be shown under the caption 'For Directions'.

(MADHAV J. JAMDAR, J.) 3 of 3 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 06:42:50 :::