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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Baburam on 6 January, 2020

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.15                                 COURT NO.12                  SECTION XI

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42573/2019

     (Arising out of impugned final judgment and order dated 21-05-2010
     in WC No. 68700/2006 passed by the High Court of Judicature at
     Allahabad)

     STATE OF UTTAR PRADESH                                                  Petitioner(s)

                                                        VERSUS

     BABURAM                                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.194239/2019-CONDONATION OF DELAY
     IN FILING and IA No.194240/2019-EXEMPTION FROM FILING O.T.)

     Date : 06-01-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                  Ms.    Aishwarya Bhati,Sr.Adv./AAG
                                        Mr.    Kamlendra Mishra, AOR
                                        Mr.    Rajeev Kumar Dubey,Adv.
                                        Mr.    Ashiwan Mishra,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed on the ground of delay.

Pending application shall also stand disposed of.

(ANITA MALHOTRA) (H.S.PARASHER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2020.01.08 18:00:09 IST Reason: