Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Baburam on 6 January, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.15 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42573/2019
(Arising out of impugned final judgment and order dated 21-05-2010
in WC No. 68700/2006 passed by the High Court of Judicature at
Allahabad)
STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
BABURAM Respondent(s)
(FOR ADMISSION and I.R. and IA No.194239/2019-CONDONATION OF DELAY
IN FILING and IA No.194240/2019-EXEMPTION FROM FILING O.T.)
Date : 06-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Ms. Aishwarya Bhati,Sr.Adv./AAG
Mr. Kamlendra Mishra, AOR
Mr. Rajeev Kumar Dubey,Adv.
Mr. Ashiwan Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
Pending application shall also stand disposed of.
(ANITA MALHOTRA) (H.S.PARASHER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2020.01.08 18:00:09 IST Reason: