Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(i) in The Merchant Shipping (Fire Appliances) Rules, 1969 (i)with at least two fire hydrants-one on the portside and one on the starboard side and each such hydrant shall be provided with a fire hose with a nozzle;
