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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(d) in The U.P. (Regulation Of Building Operations) Directions, 1960

(d)name of the Engineer or Architect Supervisor responsible for the execution of the project, provided the valuation thereof is more than Rs. 50,000;