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State of Uttar Pradesh - Section

Section 16 in U.P. Judicial Officers' Service Rules, 1960

16. Fees.

- Candidates for recruitment to the Service must pay to the Commission and to the President of the Medical Board such fees as may from time to time be prescribed by the Governor. No claim for refund of these fees will be entertained.Note.-The scale of fees at present prescribed is given in Appendix C.