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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(zj) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(zj)to create, own, hold or hire any property or infrastructure required for -
(i)functioning of the Board office;
(ii)functioning of the regional offices;
(iii)providing residential accommodation to officers and staff of the Board; (zk) to plan and monitor academic performance;