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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(b) in The Faridabad Complex Water-Supply Bye-laws

(b)To reopen any connection that has been stopped or reconnect the connection pipe with the supply Main of the Administration when the connection pipe has been served from the said main except with permission of the Chief Administrator.