Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(1)(vi) in Rajasthan Municipalities Act, 2009

(vi)a tax on land or building used for erecting hoardings or any other structures for advertisement;