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[Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(8)(iii) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(iii)to review decisions of the other authorities of the Institute if they are not in conformity with the provisions of this Act or the Rules and Regulations;