Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 (2)The terms and conditions of service in the Corporation of officers and employees referred to in sub-section (1) shall be such as may be prescribed.
