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State of Maharashtra - Section

Section 20 in Spicer Adventist University Act, 2014

20. Authorities of University.

- The following shall be the authorities of the University, namely :-
(a)The Governing body ;
(b)The Board of Management ;
(c)The Academic Council ;
(d)The Board of Examinations ; and
(e)Such other authorities as may be declared by the statutes to be the authorities of the University.