Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(1B) in Rajasthan Excise Act, 1950 (1B)The [State Government] [Substituted by Rajasthan Act No. 38 of 1957.] may prescribe duties and powers to be performed and exercised by each officer or class of officers appointed under sub-section (1) and (IA).
