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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(5)(g) in The M.P. Motoryan Karadhan Rules, 1991

(g)[ in case of a transport vehicle, if the period during which the motor vehicle remained in non-use as per Rule 11, is less than a month.] [Substituted by Notification No. F. 16-5-92-VIII, dated 11-10-1992.]