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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3)(i) in Gujarat Panchayats (Amendment) Act, 1976

(i)after the words ‘The number of elected members’ the words, brackets, letters and figure "referred to in clause (a) of sub-section (1A)" shall be inserted;