Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(iii) in Delhi Development Authority (Management and Disposal of Housing Estates) Amendment Regulations, 2022 (iii)for clauses (16 ) and (16a ),the following clause shall be substituted ,namely ;
