Jammu & Kashmir High Court
Deepak Kumar vs Sham Lal Baru & Anr on 7 August, 2023
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 120
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CR No. 17/2022 c/w
CR No. 18/2022
Deepak Kumar .....Petitioner(s)
Through: Mr. Aseem Sawhney, Advocate
Vs
Sham Lal Baru & Anr. ..... Respondent(s)
Through: M/s G S Thakur & Anil Khajuria, Advocates
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Request for adjournment is made by Mr. G S Thakur, Advocate for the reason that he is short of brief today.
Adjourned, as requested. List again on 18.09.2023. Meanwhile, Registry to reflect the name of Mr. Thakur, Advocate on behalf of the respondent in the next cause list.
( Vinod Chatterji Koul ) Judge Jammu 07.08.2023 Manan