Section 55A(3)(vi) in The U.P. Factories Rules, 1950

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State of Uttar Pradesh - Subsection

Section 55A(3)(vi) in The U.P. Factories Rules, 1950

(vi)Date of each periodical thorough examination made under clause (a) (iii) of sub-section (1) of Section 29 of the Act and sub-rule (6) and name and designation of the person by whom it was carried out.

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State of Uttar Pradesh - Subsection

Section 55A(3)(vi) in The U.P. Factories Rules, 1950