Supreme Court - Daily Orders
Union Of India vs Lt. Col. (Retd.) M.G. Kapoor on 1 July, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.9 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 31829/2014
UNION OF INDIA & ORS. Appellant(s)
VERSUS
LT. COL. (RETD.) M.G. KAPOOR Respondent(s)
(with appln. (s) for leave to appeal u/s 31(1) of the Armed Forces
Tribunal act, 2007 and office report)
Date : 01/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. P.Narasimha, ASG,
Mr. R.Balasubramanian, Adv.
Mr. Santosh Kumar, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice in the application for leave to appeal.
Tag with Civil Appeal No. 1856 of 2014 and connected matters.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.07.02 10:47:03 IST Reason: