Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23D] [Entire Act] Union of India - Subsection Section 23D(d) in The Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958 (d)the value of leave travel concession provided to a Judge and members of his family.