Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(a)permit any clerical error, in the nomination paper in regard to names or numbers, to be corrected in order to bring them in conformity with the corresponding entries in the electoral roll; and

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State of Punjab - Subsection

Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961